Citation : 2022 Latest Caselaw 7087 Tel
Judgement Date : 28 December, 2022
THE HON'BLE SMT. JUSTICE P. SREE SUDHA
A.S.No.639 of 2000
JUDGMENT :
Learned counsel for the appellant present and
reported no instructions, as the notice sent to the appellant
was returned with an endorsement 'addressee left'.
In view of the above submission, this appeal is closed.
No costs.
Pending miscellaneous applications, if any, shall stand
closed.
________________ P. SREE SUDHA, J Date: 28.12.2022 Prv THE HON'BLE SMT. JUSTICE P. SREE SUDHA
A.S.No.639 of 2000
28.12.2022
Prv
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