Citation : 2022 Latest Caselaw 7050 Tel
Judgement Date : 27 December, 2022
THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY
M.A.C.M.A.No.2390 of 2011
JUDGMENT:
This appeal preferred by the appellant/Insurance
Company, was referred to the Lok-Adalat on 12.11.2022
and an award was passed.
Therefore, this appeal is disposed of in terms of the
award dated 12.11.2022 passed in the Lok-Adalat.
Pending miscellaneous applications, if any, shall
stand closed.
__________________________________ G.ANUPAMA CHAKRAVARTHY, J
Date: 27.12.2022
LK/SMK
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