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The New India Assurance Company ... vs Smt. Jayasree Karchalkar 6 Ors.
2022 Latest Caselaw 7047 Tel

Citation : 2022 Latest Caselaw 7047 Tel
Judgement Date : 27 December, 2022

Telangana High Court
The New India Assurance Company ... vs Smt. Jayasree Karchalkar 6 Ors. on 27 December, 2022
Bench: G.Anupama Chakravarthy
THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY
                M.A.C.M.A.No.1618 of 2011
JUDGMENT:

This appeal preferred by the appellant/Insurance

Company, was referred to the Lok-Adalat on 12.11.2022

and an award was passed.

Therefore, this appeal is disposed of in terms of the

award dated 12.11.2022 passed in the Lok-Adalat.

Pending miscellaneous applications, if any, shall

stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 27.12.2022

LK/SMK

 
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