Citation : 2022 Latest Caselaw 6748 Tel
Judgement Date : 12 December, 2022
THE HON'BLE SRI JUSTICE M.SATYANARAYANA MURTHY
A.S.No. 513 OF 1996
JUDGMENT:
No representation on behalf of the appellants despite listing the matter
under the caption "For Dismissal". Hence, the appeal is dismissed for non- prosecution. Pending miscellaneous petitions in this appeal, if any, shall stand dismissed in consequence. No order as to costs.
_____________________________ M.SATYANARAYANA MURTHY, J.
Date: 22-09-2015.
JSK
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