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Shahana Sultana, vs Syed Attan Sahab,
2022 Latest Caselaw 6675 Tel

Citation : 2022 Latest Caselaw 6675 Tel
Judgement Date : 9 December, 2022

Telangana High Court

Shahana Sultana, vs Syed Attan Sahab, on 9 December, 2022

Bench: G.Anupama Chakravarthy

  THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY

                      SECOND APPEAL No.569 OF 2002
JUDGMENT:

On 08.12.2022, as there was no representation for the

appellant either in the forenoon or in the afternoon, the matter was

directed to be listed under the caption 'for dismissal' on

09.12.2022.

2. Though the matter is coming up under the caption

'for dismissal', today also there is no representation for the

appellant either in the forenoon or in the afternoon.

3. Therefore, the second appeal is dismissed for default and

for non-prosecution. No order as to costs.

Pending miscellaneous applications, if any, shall stand

closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 09.12.2022 Lk/Smk

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