Borra Sudhakar vs Vootukuri Jaipal Reddy
2022 Latest Caselaw 1945 Tel

Citation : 2022 Latest Caselaw 1945 Tel
Judgement Date : 18 April, 2022

Telangana High Court

Borra Sudhakar vs Vootukuri Jaipal Reddy on 18 April, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                  AND
    THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI



                         I.A.No.1 of 2020
                                in/and
               WRIT APPEAL No.403 of 2020

JUDGMENT:    (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


     Learned      counsel       for     the     appellant        prays   for

withdrawal of the present case with a liberty to pursue the

other remedies available under the law.

     The Interlocutory Application and the writ appeal are

dismissed as withdrawn with the aforesaid liberty.




                                 ______________________________________
                                   SATISH CHANDRA SHARMA, CJ




                                 ______________________________________
                                    ABHINAND KUMAR SHAVILI, J


18.04.2022

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