Citation : 2022 Latest Caselaw 1906 Tel
Judgement Date : 13 April, 2022
THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI
Appeal Suit No.1364 of 2002
JUDGMENT :
Though the matter is listed to-day there is no
representation on behalf of appellant(s). Therefore, the
Appeal Suit is dismissed for non-prosecution.
2. No order as to costs.
3. As a sequel, miscellaneous petitions pending if
any in this Appeal Suit, shall stand closed.
_______________________________ JUSTICE M.G. PRIYADARSINI
Date : 13.04.2022 Ndr
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!