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Shivani Power Spinners Ltd. ... vs Tranmission Corporation Of A.P ...
2022 Latest Caselaw 1831 Tel

Citation : 2022 Latest Caselaw 1831 Tel
Judgement Date : 11 April, 2022

Telangana High Court

Shivani Power Spinners Ltd. ... vs Tranmission Corporation Of A.P ... on 11 April, 2022

Bench: A.Abhishek Reddy

       THE HON'BLE SRI JUSTICE A.ABHISHEK REDDY

WRIT PETITION Nos.2899, 2900 and 2902 of 2005

COMMON ORDER:

Having regard to the judgment dated 29.11.2019, passed by

the Hon'ble Supreme Court in Civil Appeal Nos.4569 of 2003 and

batch, nothing survives in these writ petitions for adjudication.

The writ petitions are, accordingly, dismissed as infructuous.

The miscellaneous petitions pending, if any, shall stand

dismissed. There shall be no order as to costs.

_______________________ A.ABHISHEK REDDY, J

Date: 11.04.2022 va

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