Citation : 2021 Latest Caselaw 2825 Tel
Judgement Date : 28 September, 2021
THE HON'BLE SRI JUSTICE T. AMARNATH GOUD
SECOND APPEAL No.169 of 2018
JUDGMENT:
Learned counsel for the appellant filed memo submitting
that the appellant may be permitted to withdraw the second
appeal.
2. Permission is accorded.
3. Accordingly, the second appeal is dismissed as withdrawn.
There shall be no order as to costs.
Pending miscellaneous petitions, if any, shall stand closed
__________________________ T. AMARNATH GOUD, J.
Date: 28-09-2021 kvrm
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