Citation : 2021 Latest Caselaw 2823 Tel
Judgement Date : 28 September, 2021
THE HON'BLE SRI JUSTICE T. AMARNATH GOUD
SECOND APPEAL No.249 of 2013
JUDGMENT:
Learned counsel for the appellants filed letter dated
24.09.2021 before the registry that the appellants may be
permitted to withdraw the second appeal.
2. Permission is accorded.
3. Accordingly, the second appeal is dismissed as withdrawn.
There shall be no order as to costs.
Pending miscellaneous petitions, if any, shall stand closed
__________________________ T. AMARNATH GOUD, J.
Date: 28-09-2021 kvrm
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