Citation : 2021 Latest Caselaw 2793 Tel
Judgement Date : 27 September, 2021
HONOURABLE THE ACTING CHIEF JUSTICE
SRI M.S.RAMACHANDRA RAO AND HONOURABLE SRI JUSTICE T.VINOD KUMAR
WRIT APPEAL No. 411 OF 2021
JUDGMENT: (Per Hon'ble The Acting Chief Justice Sri M.S.Ramachandra Rao)
Learned counsel for the appellant states that in view of the orders
passed today in W.A.No.446 of 2021, no orders are required in this Writ
Appeal.
2. In view of the said submission, this Writ Appeal is closed.
3. Pending miscellaneous petitions, if any, in this Writ Appeal shall also
stand closed. No costs.
______________________________ M.S.RAMACHANDRA RAO, ACJ
______________________ T.VINOD KUMAR, J
Date: 27.09.2021.
ES
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!