Citation : 2021 Latest Caselaw 2777 Tel
Judgement Date : 24 September, 2021
THE HON'BLE JUSTICE G. SRI DEVI
M.A.C.M.A.No. 2142 of 2011
JUDGMENT:-
As there was no representation on behalf of the appellant on
31.08.2021
, the matter was listed to 03.09.2021 under the caption
"for dismissal". In spite of the matter being posted under the
caption "for dismissal" there was no representation on behalf of
the appellant on 03.09.2021. As a final chance the same was listed
to today under the same caption. Even today also there is no
representation on behalf of the appellant. It appears that the
appellant is not interested in pursuing the appeal.
Accordingly, the M.A.C.M.A. is dismissed for non-
prosecution. No costs. As sequel to it, Miscellaneous Petitions, if
any pending, shall stand dismissed.
__________________ JUSTICE G. SRI DEVI
24.09.2021 gkv
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