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D Radha Krishna And Another vs K V Ramana Rao And 6 Others
2021 Latest Caselaw 2764 Tel

Citation : 2021 Latest Caselaw 2764 Tel
Judgement Date : 23 September, 2021

Telangana High Court
D Radha Krishna And Another vs K V Ramana Rao And 6 Others on 23 September, 2021
Bench: T.Amarnath Goud
       THE HON'BLE SRI JUSTICE T.AMARNATH GOUD

                        A.S.No.710 OF 2018
JUDGMENT:

Learned counsel for the appellants seeks permission to

withdraw the appeal. Permission is accorded.

The appeal is, accordingly, dismissed as withdrawn. No order

as to costs.

Miscellaneous petitions, if any pending, shall stand closed

_____________________________ JUSTICE T. AMARNATH GOUD

Date: 23.09.2021 Lrkm

 
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