Citation : 2021 Latest Caselaw 2743 Tel
Judgement Date : 22 September, 2021
THE HON'BLE SRI JUSTICE T. AMARNATH GOUD
M.A.C.M.A No.3196 OF 2019
JUDGMENT:
During the pendency of the appeal, the matter was referred to
the Lok Adalat, and the same was settled before the Lok Adalat vide
Award dated 10.04.2021.
Accordingly, the MACMA is disposed of in terms of the Award
passed by the Lok Adalat. No order as to costs.
Consequently, miscellaneous petitions, if any pending, in this
appeal shall stand closed.
_____________________________ JUSTICE T. AMARNATH GOUD
Date: 22.09.2021 Kvrm/Lrkm
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