Citation : 2021 Latest Caselaw 2742 Tel
Judgement Date : 22 September, 2021
THE HON'BLE SRI JUSTICE T. AMARNATH GOUD
M.A.C.M.A Nos.249 & 1495 OF 2017
COMMON JUDGMENT:
During the pendency of the appeals, the matter was referred to
the Lok Adalat, and the same were settled before the Lok Adalat vide
Award dated 10.07.2021.
Accordingly, the MACMAs are disposed of in terms of the
Award passed by the Lok Adalat. No order as to costs.
Consequently, miscellaneous petitions, if any pending, in these
appeals shall stand closed.
_____________________________ JUSTICE T. AMARNATH GOUD
Date: 22.09.2021 Kvrm/Lrkm
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