Citation : 2021 Latest Caselaw 2700 Tel
Judgement Date : 20 September, 2021
HONOURABLE THE ACTING CHIEF JUSTICE
SRI M.S.RAMACHANDRA RAO AND HONOURABLE SRI JUSTICE T.VINOD KUMAR
WRIT APPEAL Nos. 422 and 424 OF 2021
COMMON JUDGMENT: (Per Hon'ble The Acting Chief Justice Sri M.S.Ramachandra Rao)
In view of withdrawal of the Writ Petitions, whose orders are challenged in
these Writ Appeals, and also the orders passed today in W.A.Nos.472 and 475 of
2021, these writ appeals have become infructuous.
2. Therefore, these writ appeals are closed.
3. Pending miscellaneous petitions, if any, in these Writ Appeals shall also
stand dismissed. No costs.
________________________________ M.S.RAMACHANDRA RAO, ACJ
______________________ T.VINOD KUMAR, J
Date: 20.09.2021.
ES
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