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The National Insurance Company ... vs Tonda China Kurmaiah And Another
2021 Latest Caselaw 2691 Tel

Citation : 2021 Latest Caselaw 2691 Tel
Judgement Date : 17 September, 2021

Telangana High Court
The National Insurance Company ... vs Tonda China Kurmaiah And Another on 17 September, 2021
Bench: G Sri Devi
            HON'BLE SRI JUSTICE B.N.RAO NALLA

                 M.A.C.M.A. No. 3049 of 2009

                      DATE: 04.06.2013

Between:

The APSRTC rep. by its Depot Manager
                                                  .. Appellant

And

Gubba Sathaiah and another
                                               .. Respondents

JUDGMENT:-

In view of the Award dated 09.04.2013 passed by

the Lok Adalat, this appeal is disposed of in terms

thereof. No costs.

The Miscellaneous Petitions, if any, pending in this

appeal shall stand closed. No costs.

___________________ B.N. RAO NALLA, J

04.06.2013

dv/bcj

 
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