Citation : 2021 Latest Caselaw 2690 Tel
Judgement Date : 17 September, 2021
HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
AND
HON'BLE JUSTICE G.SRI DEVI
WRIT APPEAL No. 421 of 2021
JUDGMENT:
Sri D.Radha Krishna, learned counsel appearing of
learned Additional Advocate General for appellants as well as
learned counsel for respondents state that no further orders are
required to be passed in this Writ Appeal.
Recording the same, the Writ Appeal is closed. No order as
to costs.
As a sequel thereto, miscellaneous applications, if any
pending, shall stand closed.
___________________________ A.RAJASHEKER REDDY, J
________________ G.SRI DEVI, J
17.09.2021 tk HON'BLE SRI JUSTICE A.RAJASHEKER REDDY AND HON'BLE JUSTICE G.SRI DEVI
WRIT APPEAL No. 421 of 2021
17.09.2021
tk
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