Citation : 2021 Latest Caselaw 2689 Tel
Judgement Date : 17 September, 2021
HONOURABLE THE ACTING CHIEF JUSTICE
SRI M.S.RAMACHANDRA RAO AND HONOURABLE SRI JUSTICE T.VINOD KUMAR
C.M.A. No.374 OF 2021
JUDGMENT: (Per Hon'ble The Acting Chief Justice Sri M.S.Ramachandra Rao)
Learned counsel for the appellant seeks permission
to withdraw the Appeal.
2. Giving permission as sought, this Civil
Miscellaneous Appeal is dismissed as withdrawn.
3. Pending miscellaneous petitions, if any, in this
Appeal shall also stand dismissed. No costs.
________________________________ M.S.RAMACHANDRA RAO, ACJ
______________________ T.VINOD KUMAR, J
Date: 17.09.2021.
ES
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