Citation : 2021 Latest Caselaw 2687 Tel
Judgement Date : 17 September, 2021
HONOURABLE JUSTICE G. SRI DEVI
M.A.C.M.A.NO.1090 OF 2012
JUDGMENT:
Sri A. Ramakrishna Reddy, learned counsel for the
appellant-insurance company, seeks permission to withdraw this
M.A.C.M.A. and he filed a letter dated 15.09.2021 to that effect.
Permission is accorded.
Therefore, the M.A.C.M.A. is dismissed as withdrawn. There
shall be no order as to costs.
Miscellaneous applications, if any, pending shall stand
dismissed.
_________________ (G. SRI DEVI, J)
17th September 2021 RRB
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