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Suraram Dasharath Reddy vs Mohd.Khaleel Anr
2021 Latest Caselaw 2686 Tel

Citation : 2021 Latest Caselaw 2686 Tel
Judgement Date : 17 September, 2021

Telangana High Court

Suraram Dasharath Reddy vs Mohd.Khaleel Anr on 17 September, 2021

Bench: G Sri Devi

             THE HONOURABLE JUSTICE G. SRI DEVI

                   M.A.C.M.A.NO.2000 OF 2011


JUDGMENT:

On 31.08.2021, none appeared nor any representation was

made on behalf of the appellant. Hence, the matter was directed to

be listed to 03.09.2021 under the caption "For Dismissal".

On 03.09.2021 and today, though the matter is listed under

the caption "For Dismissal", none appears nor any representation

is made on behalf of the appellant.

Hence, the M.A.C.M.A. is dismissed for non-prosecution.

There shall be no order as to costs.

Miscellaneous applications, if any, pending, shall stand

dismissed.

________________ (G.SRI DEVI, J)

17th September 2021 RRB

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