Monday, 13, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Master Firdose vs The General Manager, Apsrtc.,
2021 Latest Caselaw 2683 Tel

Citation : 2021 Latest Caselaw 2683 Tel
Judgement Date : 17 September, 2021

Telangana High Court
Master Firdose vs The General Manager, Apsrtc., on 17 September, 2021
Bench: G Sri Devi
             THE HONOURABLE JUSTICE G. SRI DEVI

                   M.A.C.M.A.NO.2079 OF 2011


JUDGMENT:

On 31.08.2021, none appeared nor any representation was

made on behalf of the appellant. Hence, the matter was directed to

be listed to 03.09.2021 under the caption "For Dismissal".

On 03.09.2021 and today, though the matter is listed under

the caption "For Dismissal", none appears nor any representation

is made on behalf of the appellant.

Hence, the M.A.C.M.A. is dismissed for non-prosecution.

There shall be no order as to costs.

Miscellaneous applications, if any, pending, shall stand

dismissed.

________________ (G.SRI DEVI, J)

17th September 2021 RRB

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Media

 
 
Latestlaws Newsletter