Citation : 2021 Latest Caselaw 2602 Tel
Judgement Date : 15 September, 2021
HONOURABLE THE ACTING CHIEF JUSTICE
SRI M.S.RAMACHANDRA RAO AND HONOURABLE SRI JUSTICE T.VINOD KUMAR
I.A.No.1 OF 2021 IN/AND W.A.No.266 OF 2021
JUDGMENT: (Per Hon'ble the Acting Chief Justice Sri M.S.Ramachandra Rao)
Learned counsel for the appellant seeks permission to withdraw
the writ appeal with liberty to file a writ appeal after obtaining
necessary instructions from the State Government.
2. Giving permission as sought, this Writ Appeal along with
I.A.No.1 of 2021 is dismissed as withdrawn.
3. Pending miscellaneous petitions, if any, in this Writ Appeal
shall also stand dismissed. No costs.
_________________________________ M.S.RAMACHANDRA RAO, ACJ
____________________ T.VINOD KUMAR, J
Date: 15.09.2021.
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