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A.Srinivas Reddy vs L.B.Nagar Municipality
2021 Latest Caselaw 2580 Tel

Citation : 2021 Latest Caselaw 2580 Tel
Judgement Date : 13 September, 2021

Telangana High Court
A.Srinivas Reddy vs L.B.Nagar Municipality on 13 September, 2021
Bench: T.Amarnath Goud
           The Hon'ble Sri Justice T. Amarnath Goud

                   Second Appeal No. 481 of 2015

Judgment :

      Learned counsel for the appellant seeks permission of the

Court to withdraw the present appeal.         He has also addressed

letter dated 06.09.2021 to the Registry in this regard.

2.    Permission is granted.

3.    The Second Appeal is, accordingly, dismissed as withdrawn.

      As a sequel, miscellaneous petitions, pending if any, stand

disposed of as infructuous.

                                              ___________________
                                               T. Amarnath Goud, J.

Date: 13.09.2021 lur

 
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