Revally Prabhakar vs The State Of Telangana
2021 Latest Caselaw 2579 Tel

          THE HON'BLE SRI JUSTICE A.ABHISHEK REDDY

                  WRIT PETITION No.21529 of 2021
ORDER:

Heard the learned counsel for the petitioner and the learned

Government Pleader for Revenue for respondent Nos.1 to 3. With

their consent, the Writ Petition is disposed of at the admission

stage.

This writ petition is filed seeking a direction to the

respondent No.3 to consider the representation submitted by the

petitioner on 06.07.2020 seeking to implementation of his name in

the ROR, based upon the judgment and decree dated 24.02.2020,

passed by the I Additional District Judge, Mahabubnagar, in

O.S.No.140 of 2019, in respect of the agricultural land,

admeasuring Ac.1.30 guntas, in Survey No.550/EE, situated at

Rajapur Village and Mandal, Mahabubnagar District.

Learned Government Pleader states that if the petitioner

makes an application through on-line in Dharani Portal, the same

will be considered and necessary orders will be passed by the

authorities, in accordance with law.

Having regard to the above made submission, without going

into the merits or demerits of the case, the Writ Petition is disposed

of directing the petitioner to make an application through on-line in

Dharani Portal ventilating his grievance, within a period of two

weeks from the date of receipt of a copy of this order. On such

application being filed, the concerned authority shall pass

necessary orders thereon, strictly in accordance with law, as

expeditiously as possible, preferably, within a period of eight weeks

thereof, duly putting all the interested parties on notice.

Since this Court directed the authorities to put all the

interested parties on notice before passing any orders, notice to the

unofficial respondent in the present writ petition is dispensed with.

The miscellaneous petitions pending, if any, shall stand

closed. There shall be no order as to costs.

________________________ A.ABHISHEK REDDY, J Date : 13.09.2021 va