Citation : 2021 Latest Caselaw 2541 Tel
Judgement Date : 6 September, 2021
HONOURABLE THE ACTING CHIEF JUSTICE
SRI M.S.RAMACHANDRA RAO AND HONOURABLE SRI JUSTICE T.VINOD KUMAR
W.A. No.91 OF 2021
JUDGMENT: (Per the Acting Chief Justice Sri M.S.Ramachandra Rao)
Sri Hassan Hussain Junaidi, learned counsel,
representing Sri Vinod Singh, learned counsel for the
appellant, seeks permission to withdraw the appeal.
2. Giving permission as sought, this Writ Appeal is
dismissed as withdrawn
3. Pending miscellaneous petitions, if any, in this writ
appeal shall also stand dismissed.
________________________________ M.S.RAMACHANDRA RAO, ACJ
______________________ T.VINOD KUMAR, J
Date: 06.09.2021.
ES
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