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Smt Umadevi vs B. Raghunath Reddy
2021 Latest Caselaw 2522 Tel

Citation : 2021 Latest Caselaw 2522 Tel
Judgement Date : 2 September, 2021

Telangana High Court

Smt Umadevi vs B. Raghunath Reddy on 2 September, 2021

Bench: T.Amarnath Goud

     HONOURABLE SRI JUSTICE T. AMARNATH GOUD

                     TR.C.M.P.No.19 OF 2021
ORDER:

1. It represented by Mr. Venkat Raghu Ramulu, learned counsel

for the respondent that the subject matter of the transfer CMP has

become infructuous since the OP filed by the respondent/husband for

divorce has been disposed of by the learned Family Court granting

divorce by judgment and decree dated 22.04.2021.

2. This transfer CMP is, accordingly, dismissed as having become

infructuous. There shall be no order as to costs.

3. As a sequel thereto, miscellaneous petitions, if any, pending in

the transfer CMP stand closed.

_______________________ T. AMARNATH GOUD, J 02.09.2021 Lrkm

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