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V. Shravya vs Theerthala Veeraiah
2021 Latest Caselaw 2521 Tel

Citation : 2021 Latest Caselaw 2521 Tel
Judgement Date : 2 September, 2021

Telangana High Court

V. Shravya vs Theerthala Veeraiah on 2 September, 2021

Bench: T.Amarnath Goud

          THE HON'BLE SRI JUSTICE T. AMARNATH GOUD

                        C.M.A.No. 999 OF 2019

JUDGMENT:

Heard learned counsel for the petitioners and learned

counsel for the respondent.

2. Having regard to the facts and circumstances of the case,

with the consent of both sides, without expressing any opinion on

merits, the civil miscellaneous appeal is disposed of directing the II

Additional Senior Civil Judge, Warangal to decide O.S.No.462 of

2019, as expeditiously as possible. There shall be no order as to

costs.

Pending miscellaneous petitions, if any, shall stand closed

__________________________ T. AMARNATH GOUD, J.

Date: 02-09-2021 kvrm

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