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Dr. Sherla Gayatri vs Dr. Sherla Shyam Sunder
2021 Latest Caselaw 2516 Tel

Citation : 2021 Latest Caselaw 2516 Tel
Judgement Date : 1 September, 2021

Telangana High Court
Dr. Sherla Gayatri vs Dr. Sherla Shyam Sunder on 1 September, 2021
Bench: A.Rajasheker Reddy, G Sri Devi
       HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
                         AND
             HON'BLE JUSTICE G.SRI DEVI

                         FCA.No.55 OF 2019

JUDGMENT :(per Hon'ble Sri Justice A.Rajasheker Reddy)

      Learned     counsel    for   the   appellant   filed     letter   dated

31.08.2021

in the Registry, seeking permission of this Court to

withdraw the appeal.

Permission is accorded and the appeal is dismissed as

withdrawn. Interim orders, if any, granted earlier shall stand

vacated. No order as to costs.

Miscellaneous petitions, if any, pending in this appeal shall

stand dismissed.

__________________________ A.RAJASHEKER REDDY, J

_______________ G.SRI DEVI, J Date: 01.09.2021 tk HON'BLE SRI JUSTICE A.RAJASHEKER REDDY AND HON'BLE JUSTICE G.SRI DEVI

FCA.No.55 OF 2019

Date: 01.09.2021

tk

 
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