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Bajaj Allianz General Insurance ... vs K.Shanthamma 4 Others
2021 Latest Caselaw 3021 Tel

Citation : 2021 Latest Caselaw 3021 Tel
Judgement Date : 26 October, 2021

Telangana High Court

Bajaj Allianz General Insurance ... vs K.Shanthamma 4 Others on 26 October, 2021

Bench: N.Tukaramji

          THE HON'BLE SRI JUSTICE N.TUKARAMJI

                      MACMA No.1228 of 2015

JUDGMENT :

1. Sri T,Mahender Rao, learned counsel for the appellant filed

letter dated 20.10.2021 before the registry stating that the appellant

may be permitted to withdraw the appeal.

2. Permission is accorded.

3. Accordingly, MACMA is dismissed as withdrawn. There shall

be no order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

________________ N.TUKARAMJI, J

Date: 26.10.2021 Kvrm

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Bajaj Allianz General Insurance ... vs K.Shanthamma 4 Others2021 Latest Caselaw 3021 Tel