Citation : 2021 Latest Caselaw 2941 Tel
Judgement Date : 22 October, 2021
THE HON'BLE SRI JUSTICE N.TUKARAMJI
M.A.C.M.A.No.1739_OF 2016
JUDGMENT:
Learned counsel for the appellant has filed a letter dated
20.10.2021 seeking permission to withdraw the appeal.
Permission is accorded.
The appeal is, accordingly, dismissed as withdrawn. There shall
be no order as to costs.
Miscellaneous petitions, if any pending, shall stand closed.
_________________ N.TUKARAMJI, J Date: 22.10.2021 Lrkm
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!