Monday, 13, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bajaj Allianz General Insurance ... vs Chakali Sangem Savithri And 3 ...
2021 Latest Caselaw 2939 Tel

Citation : 2021 Latest Caselaw 2939 Tel
Judgement Date : 22 October, 2021

Telangana High Court
Bajaj Allianz General Insurance ... vs Chakali Sangem Savithri And 3 ... on 22 October, 2021
Bench: N.Tukaramji
         THE HON'BLE SRI JUSTICE N.TUKARAMJI

                    M.A.C.M.A.No.504_OF 2016
JUDGMENT:

Learned counsel for the appellant has filed a letter dated

20.10.2021 seeking permission to withdraw the appeal.

Permission is accorded.

The appeal is, accordingly, dismissed as withdrawn. There shall

be no order as to costs.

Miscellaneous petitions, if any pending, shall stand closed.

_________________ N.TUKARAMJI, J Date: 22.10.2021 Lrkm

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Media

 
 
Latestlaws Newsletter