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Siddipet Muncipal Councel Rep By ... vs M/S Balaji Borewell Rep. By Its ...
2021 Latest Caselaw 2913 Tel

Citation : 2021 Latest Caselaw 2913 Tel
Judgement Date : 20 October, 2021

Telangana High Court

Siddipet Muncipal Councel Rep By ... vs M/S Balaji Borewell Rep. By Its ... on 20 October, 2021

Bench: G.Radha Rani

             HON'BLE Dr.JUSTICE G.RADHA RANI

                      CMA.No.742 OF 2006

JUDGMENT:

Learned counsel for the appellants submits that the

matter was settled out of the Court and the appeal may be

dismissed as not pressed.

Recording the same, the CMA is dismissed as not pressed.

Miscellaneous Petitions, if any, pending in this appeal

shall stand closed.

_______________________ Dr.G.RADHA RANI, J

20.10.2021 tk HON'BLE Dr.JUSTICE G.RADHA RANI

CMA.No.742 OF 2006

20.10.2021

tk

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