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Bajaj Allianz General Insurance ... vs Smt R. Sandhya
2021 Latest Caselaw 2903 Tel

Citation : 2021 Latest Caselaw 2903 Tel
Judgement Date : 18 October, 2021

Telangana High Court

Bajaj Allianz General Insurance ... vs Smt R. Sandhya on 18 October, 2021

Bench: G.Radha Rani

             HON'BLE Dr.JUSTICE G.RADHA RANI

                      CMA.No.1344 OF 2011

JUDGMENT:

Heard. Perused the record.

On 11.09.2021, the matter was settled before the Lok

Adalat and an Award was passed by the Lok Adalat.

In view of the same, the appeal is disposed of, in terms of

the Award dated 11.09.2021, passed by the Lok Adalat. The

Registry is directed to annex a copy of the Award dated

11.09.2021 to this judgment. No costs.

Miscellaneous Petitions, if any, pending in this appeal

shall stand closed.

_______________________ Dr.G.RADHA RANI, J

18.10.2021 tk HON'BLE Dr.JUSTICE G.RADHA RANI

CMA.No.1344 OF 2011

18.10.2021

tk

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