Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

The Branch Manager, vs P. Jayasheela,
2021 Latest Caselaw 3850 Tel

Citation : 2021 Latest Caselaw 3850 Tel
Judgement Date : 29 November, 2021

Telangana High Court

The Branch Manager, vs P. Jayasheela, on 29 November, 2021

Bench: N.Tukaramji

        THE HONOURABLE SRI JUSTICE N. TUKARAMJI


                     M.A.C.M.A. No.2245 of 2007

JUDGMENT:

The dispute in this Appeal has been settled in the Lok Adalat on

10.04.2021 held by the High Court Legal Services Committee.

2. Accordingly, this appeal is disposed of in terms of the said

Award rendered by the High Court Legal Services Committee. No

order as to costs.

3. As a sequel, miscellaneous petitions pending if any in this

M.A.C.M.A., shall stand closed.

________________________ JUSTICE N. TUKARAMJI

Date: 29.11.2021 Ndr

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IDRC