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S.Bhaskar Rao vs The Presiding Officer
2021 Latest Caselaw 3843 Tel

Citation : 2021 Latest Caselaw 3843 Tel
Judgement Date : 29 November, 2021

Telangana High Court
S.Bhaskar Rao vs The Presiding Officer on 29 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                 AND
        THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY


                      I.A.No.1 of 2019
                            AND
                WRIT APPEAL No.878 of 2019

COMMON JUDGMENT:       (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




      Learned counsel for the appellant, after arguing the

matter for some time, prays for withdrawal of I.A.No.1 of 2019

as well as the present writ appeal.


      Accordingly, I.A.No.1 of 2019 as well as the writ appeal

stand dismissed as withdrawn.


      Miscellaneous petitions, if any, shall stand closed.

There shall be no order as to costs.



                                   __________________________________
                                    SATISH CHANDRA SHARMA, CJ



                                         ______________________________
                                           A. RAJASHEKER REDDY, J

29.11.2021

ES

 
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