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K. Samrajyam vs Sri Vani Upper Primary School, ...
2021 Latest Caselaw 3835 Tel

Citation : 2021 Latest Caselaw 3835 Tel
Judgement Date : 29 November, 2021

Telangana High Court

K. Samrajyam vs Sri Vani Upper Primary School, ... on 29 November, 2021

Bench: M.Laxman

       THE HONOURABLE SRI JUSTICE M.LAXMAN

        CITY CIVIL COURT APPEAL No.233 of 2001

JUDGMENT:

When the matter was taken up for hearing on

12.11.2021, none appeared for the appellants, and hence, the

matter was directed to be posted today under the caption 'for

dismissal. Today, learned counsel for the appellants is

present and she stated that the appellants do not want to

prosecute the case further.

Recording the said submission, the City Civil Court

Appeal is dismissed for non-prosecution. There shall be no

order as to costs. Miscellaneous petitions, if any, pending,

shall stand closed.

________________ M.LAXMAN, J Date: 29.11.2021 TJMR

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