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A. Kannabhiran vs M/S. Krypton Car Services P Ltd.,
2021 Latest Caselaw 3834 Tel

Citation : 2021 Latest Caselaw 3834 Tel
Judgement Date : 29 November, 2021

Telangana High Court

A. Kannabhiran vs M/S. Krypton Car Services P Ltd., on 29 November, 2021

Bench: M.Laxman

                THE HON'BLE SRI JUSTICE M.LAXMAN



             CITY CIVIL COUORT APPEAL NO.214 OF 2000



JUDGMENT:

1. There is no representation from the appellant. The appeal against

respondent Nos.1 and 3 was already dismissed for default.

2. In the said circumstances, the appeal is dismissal for non

prosecution. No order as to costs. The miscellaneous petitions pending

if any shall stand closed.

________________

M.LAXMAN, J

Date: 29.11.2021.

Shr.

THE HON'BLE SRI JUSTICE M.LAXMAN

CITY CIVIL COURT APPEAL NO.214 OF 2000

Date: 29.11.2021.

Shr.

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