Rohit Kumar Kothari vs The State Of Telangana
2021 Latest Caselaw 3793 Tel

Citation : 2021 Latest Caselaw 3793 Tel
Judgement Date : 25 November, 2021

Telangana High Court

Rohit Kumar Kothari vs The State Of Telangana on 25 November, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                     AND
          THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY



                     WRIT APPEAL No.726 of 2019


JUDGMENT:     (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


        Learned      counsel      for    the      appellants         prays   for

withdrawal of the writ appeal.

        The   writ    appeal       is    accordingly          dismissed      as

withdrawn.        The miscellaneous applications pending in

this writ appeal, if any, shall stand closed. There shall be

no order as to costs.


                                          ___________________________
                                             SATISH CHANDRA SHARMA, CJ




                                          ___________________________
                                                A.RAJASHEKER REDDY, J
25.11.2021

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