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Thulluri Nageshwar Rao, ... vs M/S Vijaya Lakshmi Quartz ...
2021 Latest Caselaw 3787 Tel

Citation : 2021 Latest Caselaw 3787 Tel
Judgement Date : 25 November, 2021

Telangana High Court

Thulluri Nageshwar Rao, ... vs M/S Vijaya Lakshmi Quartz ... on 25 November, 2021

Bench: A.Venkateshwara Reddy

      THE HON'BLE SRI JUSTICE A. VENKATESHWARA REDDY

                           C.M.A.No.988 of 2016

JUDGMENT:

The learned counsel for the appellant submitted that the matter has

become infructuous. Even as per the Case Status Information, the matter

was disposed of in terms of the compromise before the trial Court on

25.10.2021.

While recording the said submission of the learned counsel for the

appellant, the Civil Miscellaneous Appeal is dismissed as infructuous.

No order as to costs.

Miscellaneous applications, if any pending in this appeal, shall stand

closed.

_______________________________ A. VENKATESHWARA REDDY, J.

Date: 25.11.2021 Isn

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