Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Swamy Venkata Kamalaka Rao, vs Thota Narayana
2021 Latest Caselaw 3786 Tel

Citation : 2021 Latest Caselaw 3786 Tel
Judgement Date : 25 November, 2021

Telangana High Court

Swamy Venkata Kamalaka Rao, vs Thota Narayana on 25 November, 2021

Bench: M.Laxman

             THE HON'BLE SRI JUSTICE M.LAXMAN



                 APPEAL SUIT NO.2356 OF 1999



JUDGMENT:

The learned counsel for the appellants reported that his

clients are not interested to proceed with the case

2. In the said circumstances, the Appeal is dismissed for non

prosecution. No order as to costs. As a sequel, the miscellaneous

petitions pending if any shall stand closed.

________________

M.LAXMAN, J

Date: 25.11.2021.

Shr.

THE HON'BLE SRI JUSTICE M.LAXMAN

APPEAL SUIT NO.2356 OF 1999

Date: 25.11.2021.

Shr.

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IDRC