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Sita Agarwal vs Harsh Agarwal And 3 Others
2021 Latest Caselaw 3785 Tel

Citation : 2021 Latest Caselaw 3785 Tel
Judgement Date : 25 November, 2021

Telangana High Court
Sita Agarwal vs Harsh Agarwal And 3 Others on 25 November, 2021
Bench: A.Rajasheker Reddy, Shameem Akther
           HON'BLE SRI JUSTICE A.RAJASHEKER REDDY

AND HON'BLE Dr. JUSTICE SHAMEEM AKTHER

Civil Miscellaneous Appeal No.216 of 2021

JUDGMENT: (Per Dr.SA,J)

Heard both sides. Perused the record.

2. Sri Pratap Narayan Sanghi, learned counsel for the appellant has

filed a letter, dated 17.11.2021 in the Registry seeking permission of

this Court to withdraw this appeal on the ground that parties have

settled the issues outside of the Court.

3. Permission is accorded.

4. Accordingly, this Civil Miscellaneous Appeal is dismissed as

withdrawn.

Miscellaneous petitions if any pending stand closed. No order

as to costs.

______________________ A.RAJASHEKER REDDY, J

______________________ Dr.SHAMEEM AKTHER, J Dated: 25.11.2021 scs

 
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