Smt. M. Savitri Devi vs Tummala Narsaiah
2021 Latest Caselaw 3753 Tel

Citation : 2021 Latest Caselaw 3753 Tel
Judgement Date : 24 November, 2021

Telangana High Court

Smt. M. Savitri Devi vs Tummala Narsaiah on 24 November, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                     AND
             THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY


                      WRIT APPEAL No.745 of 2019

JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


      Learned counsel for the appellant prays for withdrawal of the

present writ appeal.


      Accordingly, the writ appeal is dismissed as withdrawn.


      Miscellaneous petitions, if any, shall stand closed.            There

shall be no order as to costs.



                                          __________________________________
                                          SATISH CHANDRA SHARMA, CJ



                                              ______________________________
                                               A. RAJASHEKER REDDY, J

24.11.2021

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