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Gajula Yadaiah vs Gajula Narayana Died Per Lrs
2021 Latest Caselaw 3746 Tel

Citation : 2021 Latest Caselaw 3746 Tel
Judgement Date : 24 November, 2021

Telangana High Court
Gajula Yadaiah vs Gajula Narayana Died Per Lrs on 24 November, 2021
Bench: M.Laxman
          THE HONOURABLE SRI JUSTICE M.LAXMAN

               SECOND APPEAL No.414 of 2012

JUDGMENT:

When the matter was taken up for hearing on

25.10.2021, 01.11.201 and 16.11.2021, none appeared for

the appellants, and hence, the matter was directed to be

posted today under the caption 'for dismissal'. In spite of

posting the matter today under the caption 'for dismissal',

there is no representation for the appellants. The appeal still

requires framing of substantial question of law.

In the said circumstances, the Second Appeal is

dismissed for non-prosecution. There shall be no order as to

costs. Miscellaneous petitions, if any, pending, shall stand

closed.

________________ M.LAXMAN, J Date: 24.11.2021 TJMR

 
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