P. Narayana Reddy vs The Government Of Andhra Pradesh,
2021 Latest Caselaw 3714 Tel

Citation : 2021 Latest Caselaw 3714 Tel
Judgement Date : 23 November, 2021

Telangana High Court

P. Narayana Reddy vs The Government Of Andhra Pradesh, on 23 November, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                             AND
          THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY

                             W.A.No.2256 of 2005

JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)



       The matter is of the year 2005. There is no appearance for

either side.

      Therefore,      the      writ      appeal         is    dismissed    for   want   of

prosecution.

      Pending miscellaneous applications, if any, shall stand

closed.


                                                   ___________________________
                                                       SATISH CHANDRA SHARMA, CJ




                                                   ___________________________
                                                             A.RAJASHEKER REDDY, J
23.11.2021

JSU

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