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Dubba Maheshwar Reddy, vs The Government Of Andhra Pradesh,
2021 Latest Caselaw 3708 Tel

Citation : 2021 Latest Caselaw 3708 Tel
Judgement Date : 23 November, 2021

Telangana High Court
Dubba Maheshwar Reddy, vs The Government Of Andhra Pradesh, on 23 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                              AND
             THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY


                        WRIT APPEAL No.2277 of 2005

JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




      On 29.10.2021, there was no appearance on behalf of the

appellants.    Therefore, the matter was adjourned to today under

the category "for dismissal". Today also there is no appearance on

behalf of the appellants.


      Hence, the writ appeal is dismissed for want of prosecution.


      Miscellaneous petitions, if any, shall stand closed.                        There

shall be no order as to costs.



                                                    __________________________________
                                                    SATISH CHANDRA SHARMA, CJ



                                                          ______________________________
                                                           A. RAJASHEKER REDDY, J

23.11.2021

ES

 
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