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B.V.Padma vs The State Of Telangana
2021 Latest Caselaw 3705 Tel

Citation : 2021 Latest Caselaw 3705 Tel
Judgement Date : 23 November, 2021

Telangana High Court

B.V.Padma vs The State Of Telangana on 23 November, 2021

Bench: Lalitha Kanneganti

         THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI



                 CRIMINAL APPEAL NO.2820 OF 2018



JUDGMENT:

The learned counsel for the appellant submitted that he is

withdrawing the Criminal Appeal.

2. Accordingly, the Criminal Appeal is dismissed as withdrawn. As a

sequel, the miscellaneous petitions pending if any shall stand closed.

_________________________

LALITHA KANNEGANTI,J

Date: 23.11.2021.

Shr.

THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

CRIMINAL APPEAL NO.2820 OF 2018

Date: 23.11.2021.

Shr.

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