Ashwitha Reddy vs Gundu Balaiah And 8 Others
2021 Latest Caselaw 3680 Tel

Citation : 2021 Latest Caselaw 3680 Tel
Judgement Date : 22 November, 2021

Telangana High Court

Ashwitha Reddy vs Gundu Balaiah And 8 Others on 22 November, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                     AND
          THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY

          I.A.Nos.1 and 2 of 2019 In/And W.A.No.661 of 2019


COMMON JUDGMENT:         (Per the Hon'ble the Chief Justice Satish Chandra Sharma)



      Learned counsel for the appellants was fair enough in

stating that the main writ petition itself has been withdrawn.

      Resultantly, without expressing any opinion on the merits of

the case, the writ appeal and the present interlocutory applications

stand disposed of.

      Pending miscellaneous applications, if any, shall stand

closed.


                                           ___________________________
                                              SATISH CHANDRA SHARMA, CJ




                                           ___________________________
                                                   A.RAJASHEKER REDDY, J
22.11.2021

JSU

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