Mis. Guru Raghavendra Infra ... vs Vinod Kumar Kedia
2021 Latest Caselaw 3675 Tel

Citation : 2021 Latest Caselaw 3675 Tel
Judgement Date : 22 November, 2021

Telangana High Court

Mis. Guru Raghavendra Infra ... vs Vinod Kumar Kedia on 22 November, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                           AND
          THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY

                             W.A.No.416 of 2019

JUDGMENT:    (Per the Hon'ble the Chief Justice Satish Chandra Sharma)



      Learned counsel for the appellants prays for withdrawal of

the present writ appeal.

      The writ appeal is accordingly dismissed as withdrawn.

      Pending miscellaneous applications, if any, shall stand

closed.


                                                 ___________________________
                                                     SATISH CHANDRA SHARMA, CJ




                                                 ___________________________
                                                         A.RAJASHEKER REDDY, J
22.11.2021

JSU

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