Institute Of Advanced Studies In ... vs Syed Najmuddin Quadri,
2021 Latest Caselaw 3643 Tel

Citation : 2021 Latest Caselaw 3643 Tel
Judgement Date : 19 November, 2021

Telangana High Court

Institute Of Advanced Studies In ... vs Syed Najmuddin Quadri, on 19 November, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                     AND
          THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY


                     WRIT APPEAL No.44 of 2010


JUDGMENT:     (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




        The learned counsel for the appellant submits that

he has given 'No Objection Vakalat'. There is no

appearance for the appellant.


        The   writ     appeal        is    dismissed          for     want   of

prosecution. Miscellaneous petitions pending, if any,

shall stand closed. There shall be no order as to costs.




                                          ___________________________
                                             SATISH CHANDRA SHARMA, CJ




                                          ___________________________
                                                A.RAJASHEKER REDDY, J
19.11.2021

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